Finance Act, 2007
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com FINANCE ACT, 2007 22 of 2007 [May 11, 2007] CONTENTS CHAPTER 1 :- PRELIMINARY CHAPTER 2 :- RATES OF INCOME-TAX CHAPTER 3 :- DIRECT TAXES CHAPTER 4 :- INDIRECT TAXES CHAPTER 5 :- SERVICE TAX CHAPTER 6 :- SECONDARY AND HIGHER EDUCATION CESS CHAPTER 7 :- MISCELLANEOUS SCHEDULE 1 :- FIRST SCHEDULE SCHEDULE 2 :- SECOND SCHEDULE SCHEDULE 3 :- THIRD SCHEDULE SCHEDULE 4 :- FOURTH SCHEDULE SCHEDULE 5 :- FIFTH SCHEDULE SCHEDULE 6 :- SIXTH SCHEDULE FINANCE ACT, 2007 22 of 2007 [May 11, 2007] PREAMBLE An Act to give effect to the financial proposals of the Central Government for the financial year 2007-2008. BE it enacted by Parliament in the Fifty-eighth Year of the Republic of India as follows:-- CHAPTER 1 PRELIMINARY CHAPTER 2 RATES OF INCOME-TAX CHAPTER 3 DIRECT TAXES CHAPTER 4 INDIRECT TAXES CHAPTER 5 SERVICE TAX CHAPTER 6 SECONDARY AND HIGHER EDUCATION CESS CHAPTER 7 MISCELLANEOUS SCHEDULE 1 FIRST SCHEDULE SCHEDULE 2 SECOND SCHEDULE SCHEDULE 3 THIRD SCHEDULE SCHEDULE 4 FOURTH SCHEDULE SCHEDULE 5 FIFTH SCHEDULE SCHEDULE 6 SIXTH SCHEDULE
Act Metadata
- Title: Finance Act, 2007
- Type: C
- Subtype: Central
- Act ID: 10365
- Digitised on: 13 Aug 2025