Finance Institution Debt Recovery Appellate Tribunal (Salaries, Allowances And Other Conditions Of Service Of The Officer And Employees) Rules, 2002
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Finance Institution Debt Recovery Appellate Tribunal (Salaries, Allowances and other Conditions of Service of the Officer and Employees) Rules, 2002 CONTENTS 1. Short title and commencement 2. Definitions 3. Salary of Officers and employees of the Appellate Tribunal 4. Conditions of Service SCHEDULE 1 :- SCHEDULE Finance Institution Debt Recovery Appellate Tribunal (Salaries, Allowances and other Conditions of Service of the Officer and Employees) Rules, 2002 No. G.S.R. 337(E), dated 7th May, 2002. - In exercise of the powers conferred by section V54A of the National Housing Bank Act, 1987 (53 of 1987), the Central Government hereby makes the following rules, namely:- 1. Short title and commencement :- (1) These Rules may be called the Finance Institution Debt Recovery Appellate Tribunal (Salaries, Allowances and other Conditions of Service of the Officer and Employees) Rules, 2002. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Definitions :- In these rules, unless the context otherwise requires,- (a) "Act" means the National Housing Bank Act, 1987 (53 of 1987); (b) all other words and expressions used and not defined in these rules but defined in the Act shall have the meanings respectively assigned to them in the Act. 3. Salary of Officers and employees of the Appellate Tribunal :- The nature and categories of officers and employees of an Appellate Tribunal and the scale of pay thereof shall be as specified in the Schedule appended hereto. 4. Conditions of Service :- The conditions of service of the officers and employees of an Appellate Tribunal in the matter of pay, allowances, leave, joining time, joining time pay, provident fund, age of supernnuation, pension and retirement benefits, medical facilities, and other conditions of service, shall be regulated in accordance with such other rules and regulations as are, from time to time, applicable to officers and employees of the Central Government belonging to Group 'A', Group 'B', Group 'C' and Group 'D' as the case may be, and drawing the corresponding scales of pay. SCHEDULE 1 SCHEDULE S.No. Name of Post Scale of Pay 1. Presiding Officer 12750-16500 2. Secretary/Registrar 10000-15200 3. Assistant Registrar 6500-10500 4. Private Secretary to Presiding Officer 6500-10500 5. Section Officer 5500-9000 6. Assistant/Research Assistant 5500-9000 7. Accounts Assistant/ Cashier 4000-6000 8. Steno Grade 'C' 4000-6000 9. Steno Grade 'D' 3050-4590 10. UDC/Care Taker 3050-4590 11. 12. LDC/Typist Staff Car Driver 2610-3540 2550- 3200 13. Jamadar/Daftry-cum-Record Keeper 2610-3540 14. Gestetnor Operator-cum-Photocopier 2610-3540 15. Peon/Frash/Sweeper 2550-3200
Act Metadata
- Title: Finance Institution Debt Recovery Appellate Tribunal (Salaries, Allowances And Other Conditions Of Service Of The Officer And Employees) Rules, 2002
- Type: C
- Subtype: Central
- Act ID: 10373
- Digitised on: 13 Aug 2025