Foreigners (Proof Of Identity)Order (I), 1986

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com FOREIGNERS (PROOF OF IDENTITY)ORDER (I), 1986 CONTENTS 1. 1 2. 2 FOREIGNERS (PROOF OF IDENTITY)ORDER (I), 1986 S.0.171 (E), dated 3rd April, 1986.-In exercise of the powers conferred by Sec. 3 of the Foreigners Act, 1946 (31 of 1946), the Central Government hereby makes the following order, namely;- 1. 1 :- (1) This Order may be called the Foreigners (Proof of Identity) Order (I), 1986. (2) It shall come into force on and from the 16th day of April, 1986 and shall remain in force upto and inclusive of the 19th day of April, 1986. 2. 2 :- Every foreigner, who is required to be in possession of a passport or any other kind of travel document for the purpose of entry into India, shall carry with him at all times, while he is in the Union Territory of Delhi, his passport or such other travel document, as is required to be in his possession or other proof of his identity as also the certificate of registration and residential permit, if any, issued to him under the Registration of Foreigners Rules, 1939, and the Foreigners Order, 1948, and shall be liable to produce the same, on demand, to any police officer of or above the rank of a constable or t o any other officer concerned with internal security or work in respect of foreigners.

Act Metadata
  • Title: Foreigners (Proof Of Identity)Order (I), 1986
  • Type: C
  • Subtype: Central
  • Act ID: 10460
  • Digitised on: 13 Aug 2025