Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com INDIA SECURITY PRESS, HOSPITAL (GROUP 'D' POST) RECRUITMENT RULES, 1997 CONTENTS 1. Short title and commencement 2. Number of posts, classification and scale of pay 3. Method of recruitment, age limit, other qualifications etc 4. Disqualification 5. Power to relax 6. Saving SCHEDULE 1 :- SCHEDULE INDIA SECURITY PRESS, HOSPITAL (GROUP 'D' POST) RECRUITMENT RULES, 1997 G.S.R. 246, dated 15th March 19971 .- In exercise of the powers conferred by the proviso to Art. 309 of the Constitution, the President hereby makes the following rules regulating the method of recruitment to Group 'D' posts in India Security Press Hospital, namely:- 1. Short title and commencement :- (1) These rules may be called the India Security Press, Hospital (Group 'D' post) Recruitment Rules, 1997. (2) They shall come into force on the date of their publication in the Official Gazette. 2. Number of posts, classification and scale of pay :- The number of the said post, its classification and the scale of pay attached thereto, shall be as specified incolumns 2 to 4 of the Schedule annexed to these rules. 3. Method of recruitment, age limit, other qualifications etc :- T h e method of recruitment, to the said posts, age limit, qualifications and other matters relating thereto shall be as specified to Columns 5 to 14 of the said Schedule. 4. Disqualification :- No person,- (a) who has entered into or contracted a marriage with a person having a spouse living, or (b) who, having a spouse living, has entered into or contracted a marriage with any person, shall be eligible for appointment to the said post : Provided that the Central Government may, if satisfied that such marriage is permissible under the personal law applicable to such person and the other party to the marriage and that there are other grounds for so doing, exempt any person from the operation of this rule. 5. Power to relax :- Where the Central Government is of the opinion that it is necessary or expedients so to do it may, by order, for reasons to be recorded in writing relax any of the provisions of these rules with respect to any class or category of persons. 6. Saving :- Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes and Scheduled Tribes, Ex-Servicemen and other special categories of persons in accordance with the orders issued by the Central Government from time to time in this regard. SCHEDULE 1 SCHEDULE Name of post. No. of post. Classification. Scale of pay. 1 2 3 4 Medical record *1 (One) (1997) General Central Rs. 800-15- 1010- Technician. *Subject to varia Service, Group 'D' EB-20-1150. tion dependent on Non-ministerial, work load. Non-Gazetted.