Indian Medical Council (Amendment) Act, 2012

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Indian Medical Council (Amendment) Act, 2012 20 of 2012 [12 May 2012] CONTENTS 1. Short Title And Commencement 2. Amendment Of Section 3A Of Act 102 Of 1956 Indian Medical Council (Amendment) Act, 2012 20 of 2012 [12 May 2012] An Act further to amend the Indian Medical Council Act, 1956. BE it enacted by Parliament in the Sixty-third Year of the Republic of India as follows:- 1. Short Title And Commencement :- (1) This Act may be called the Indian Medical Council (Amendment) Act, 2012. (2) It shall come into force on the 15th day of May, 2012. 2. Amendment Of Section 3A Of Act 102 Of 1956 :- I n section 3A of the Indian Medical Council Act, 1956, in sub- section (2), for the words "two years", the words "three years" shall be substituted.

Act Metadata
  • Title: Indian Medical Council (Amendment) Act, 2012
  • Type: C
  • Subtype: Central
  • Act ID: 10788
  • Digitised on: 13 Aug 2025