Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Indian Rifles (Repeal) Act, 2006 49 of 2006 [17 December 2006] CONTENTS 1. Short Title 2. Repealed Of Act 23 Of 1920 Indian Rifles (Repeal) Act, 2006 49 of 2006 [17 December 2006] An Act to repeal the Indian Rifles Act, 1920. BE it enacted by Parliament in the Fifty-seventh Year of the Republic of India as follows:-- 1. Short Title :- This Act may be called the Indian Rifles (Repeal) Act, 2006. 2. Repealed Of Act 23 Of 1920 :- The Indian Rifles Act, 1920 is hereby repealed.