Iron And Steel Companies (Amalgamation And Takeover Laws) Repeal Act, 2000
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Iron and Steel Companies (Amalgamation and Takeover Laws) Repeal Act, 2000 26 of 2000 [August 11, 2000] CONTENTS 1. Short title 2. Repeal of Acts 79 of 1952 and 50 of 1972 Iron and Steel Companies (Amalgamation and Takeover Laws) Repeal Act, 2000 26 of 2000 [August 11, 2000] An Act to repeal the Iron and Steel Companies Amalgamation Act, 1952 and the Indian ; Iron and Steel Company (Taking Over of Management) Act, 1972 Be it enacted by Parliament in the Fifty- first Year of the Republic of India as follows : 1. Received the assent of the President on August 11, 2000 and published in the Gazette of India, Extra., Part II, . Section 1, dated 11th August, 2000, p. 1, No. 33 2. Received the assent of the President on August 11, 2000 and published in the Gazette of India, Extra., Part II, Section 1, dated 11th August, 2000, p. 1, No. 34 1. Short title :- This Act may be called the Iron and Steel Companies (Amalgamation and Takeover Laws) Repeal Act, 2000. 2. Repeal of Acts 79 of 1952 and 50 of 1972 :- The Iron and Steel Companies Amalgamation Act, 1952 and the Indian Iron and Steel Company (Taking Over of Management) Act, 1972 are hereby repealed.
Act Metadata
- Title: Iron And Steel Companies (Amalgamation And Takeover Laws) Repeal Act, 2000
- Type: C
- Subtype: Central
- Act ID: 10950
- Digitised on: 13 Aug 2025