Kerosene (Price Control) Cessation Order, 1966

C Central 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com KEROSENE (PRICE CONTROL) CESSATION ORDER, 1966 CONTENTS 1. Short title and commencement 2. Cessation of the Kerosene (Price Control) Order, 1966 KEROSENE (PRICE CONTROL) CESSATION ORDER, 1966 G.S.R. 541, dated the 6th April, 1966 1. -In exercise of the powers conferred by sub-rules (2) and (3) of R.125 of the Defence of India Rules, 1962, the Central Government hereby makes the following Order, namely : 1. Short title and commencement :- (1) This Order may be called the Kerosene (Price Control) Cessation Order, 1966. (2) It shall come into force at once. 2. Cessation of the Kerosene (Price Control) Order, 1966 :- On and from the date of commencement of this Order, the Kerosene (Price Control) Order, 1966, shall cease to have effect except as respects anything done or omitted to be done hereunder before such commencement.

Act Metadata
  • Title: Kerosene (Price Control) Cessation Order, 1966
  • Type: C
  • Subtype: Central
  • Act ID: 11019
  • Digitised on: 13 Aug 2025