Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com MYSORE SHORT TITLES ACT, 1949 8 of 1949 [] CONTENTS 1. Short title 2. Citation of certain Acts SCHEDULE 1 :- SCHEDULE MYSORE SHORT TITLES ACT, 1949 8 of 1949 [] An Act to facilitate the citation of certain Acts. Whereas, it is expedient to facilitate the citation of certain Acts. It is hereby enacted as follows. 1. Short title :- this Act may be called the Mysore Short Titles Act, 1949. 2. Citation of certain Acts :- E ach of the Acts described in the first three columns of the Schedule may, without prejudice to any other mode of citation, be cited for all purposes by the short title mentioned in that behalf in the fourth column thereof: SCHEDULE 1 SCHEDULE THE SCHEDULE Year No. Subject Short title 1850 XIX Concerning the binding of apprentices The Apprentices Act, 1850 1867 XXV Providing for the regulation of printing presses and newspapers, for the preservation of copies The Press and Registration of of books printed in the territories of Mysore, and for the registration of such books Books Act, 1867 1873 I An Act to prevent the indiscriminate destruction of wild elephants The Wild Elephants (Preservation) Act, 1873 1885 II Making special provision for the levy of Excise Duty payable on spirits used exclusively in Arts and Manufactures or in Chemistry The Excise (Spirits) Act, 1885 1892 II Providing compensation to families for loss occasioned by the death of a person caused by actionable wrong The Mysore Fatal Accidents Act, 1892 1893 I Providing for avoiding loss by the default of public accountants The Mysore Public Accountants' Default Act, 1893 1899 I Assimilating the law relating to Post Offices in Mysore to that which is from time to time in force in British India The Indian Post Office (Application to Mysore) Act, 1899 1899 IV Applying the provisions of the Indian Telegraph Act, 1885, to all Telegraph lines in Mysore The Indian Telegraph (Application to Mysore) Act, 1899 1899 VI Providing for and regulating the destruction and segregation of stray dogs and diseased horses and cattle The Mysore Diseased Animals (Destruction and Segregation) Act, 1899 1902 I Providing for the prevention of wrongful damage to the Kaveri Electric Power Transmission line The Kaveri Electric Power Line (Protection) Act, 1902 1903 II Providing for the recovery of loans made to Agricultural Banks by Government The Agricultural Banks (Recovery of Government Loans) Act, 1903 1910 IV Providing for the recognition of the representative character of the Administrator- General of Madras The Administrator- General of Madras (Recognition) Act, 1910 1912 I Providing for the protection of Judicial Officers The Mysore Judicial Officers Protection Act, 1912"