Nazaria-I-Pakistan Foundation (Repeal) Act, 2008
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Nazaria-I-Pakistan Foundation (Repeal) Act, 2008 3 of 2008 [28 August 2008] CONTENTS 1. Short Title And Commencement 2. Repeal, Revival And Succession 3. Repeal Nazaria-I-Pakistan Foundation (Repeal) Act, 2008 3 of 2008 [28 August 2008] An Act to repeal the Nazaria-i-Pakistan Foundation Act, 1997 (XII of 1997). Whereas it is expedient to repeal the Nazaria-i-Pakistan Foundation Act, 1997 (XII of 1997) for the purposes hereinafter appearing; It is hereby enacted as follows:- 1. Short Title And Commencement :- (1) This Act may be cited as the Nazaria-i-Pakistan Foundation (Repeal) Act 2008. (2) It shall come into force at once. 2. Repeal, Revival And Succession :- (1) The Nazaria-i-Pakistan Foundation Act, 1997 (XII of 1997) is hereby repealed. (2) Notwithstanding the repeal of the Act XII of 1997- "(a) the Nazaria-i-Pakistan Trust, registered under the Societies Registration Act 1860 (XXI of 1860) which stood dissolved under section 13 of the Act, shall stand revived; ( b ) the Nazaria-i-Pakistan Trust shall be governed under the provisions of the Societies Registration Act, 1860 (XXI of 1860); (c) all rights, properties, assets or liabilities of the Nazaria-i- Pakistan Foundation shall stand transferred to the Nazaria-i- Pakistan Trust as its rights, properties, assets or liabilities; and (d) an action taken, thing done, right acquired, liability imposed or any proceedings initiated under the Act shall not be affected." 3. Repeal :- The Nazaria-i-Pakistan Foundation (Repeal) Ordinance 2008 (VI of 2008) is hereby repealed.
Act Metadata
- Title: Nazaria-I-Pakistan Foundation (Repeal) Act, 2008
- Type: S
- Subtype: Punjab and Haryana
- Act ID: 21809
- Digitised on: 13 Aug 2025