Orissa Contingency Fund (Amendment) Act, 1979

S Orissa 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Orissa Contingency Fund (Amendment) Act, 1979 11 of 1979 [19 April 1979] CONTENTS 1. Short Title 2. Amendment Of Section 2 Orissa Contingency Fund (Amendment) Act, 1979 11 of 1979 [19 April 1979] AN ACT TO AMEND THE ORISSA CONTINGENCY FUND ACT, 1967 BE it enacted by the Legislature of the State of Orissa in the Thirtieth Year of the Republic of India, as follows: For the Bill, See Orissa Gazette Extraordinary dated the 7th March 1979 (No. 289) 1. Short Title :- This Act may be called the Orissa Contingency Fund (Amendment) Act, 1979. 2. Amendment Of Section 2 :- I n section 2 of the Orissa Contingency Fund Act, 1967(Act 18 of 1967) for the words "six cores of Orissa rupees", the words "ten crores of rupees" shall be substituted.

Act Metadata
  • Title: Orissa Contingency Fund (Amendment) Act, 1979
  • Type: S
  • Subtype: Orissa
  • Act ID: 21340
  • Digitised on: 13 Aug 2025