Orissa Lokpal And Lokayuktas (Repeal) Act, 1992

S Orissa 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Orissa Lokpal And Lokayuktas (Repeal) Act, 1992 CONTENTS 1. Short Title And Commencement 2. Repeal Of Orissa Act 1 Of 1971 3. Repeal Orissa Lokpal And Lokayuktas (Repeal) Act, 1992 An Act to repeal the Orissa Lokpal and Lokayuktas Act, 1970 Be it enacted by the Legislature of the State of Orissa in the Forty-third Year of the Republic of India, as follows : Repealed vide Orissa Gazette Ext. No. 1633/3.12.1992-Notfn. No. 17559-Legis./ 3.12.1992-O.A. No. 33 of 1992. 1. Short Title And Commencement :- (1) This Act may be called the Orissa Lokpal and Lokayuktas (Repeat) Act, 1992. (2) It shall be deemed to have come into force on the 16th July, 1992. 2. Repeal Of Orissa Act 1 Of 1971 :- (1) The Orissa Lokpal and Lokayuktas Act, 1970 (Orissa Act 1 of 1971) is hereby repealed. (2 ) On such repeal, no investigation, proceeding or remedy in relation to any right, privilege obligation, liability, penalty, forfeiture or punishment pending under the Act so repealed shall be continued or enforced. (3) Save as otherwise provided in Sub-section (2), the provisions of Section 5 of the Orissa General Clauses Act 1 of 1937 shall apply to such repeal. 3. Repeal :- The Orissa Lokpal and Lokayuktas (Repeal) Ordinance 8 of 1992 is hereby repealed.

Act Metadata
  • Title: Orissa Lokpal And Lokayuktas (Repeal) Act, 1992
  • Type: S
  • Subtype: Orissa
  • Act ID: 21425
  • Digitised on: 13 Aug 2025