Orissa Motor Vehicles Taxation (Second Amendment) Act, 1990

S Orissa 2025

Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Orissa Motor Vehicles Taxation (Second Amendment) Act, 1990 22 of 1990 [01 December 1990] CONTENTS 1. Short Title 2. Amendment Of Section 13 Orissa Motor Vehicles Taxation (Second Amendment) Act, 1990 22 of 1990 [01 December 1990] AN ACT FURTHER TO AMEND THE ORISSA MOTOR VEHICLES TAXATION ACT, 1975. BE it enacted by the Legislature of the State of Orissa in the Forty-first Year of the Republic of India as follows:- For the Bill, see Orissa Gazette, Extraordinary dated the 8th October 1990 (No. 1296) 1. Short Title :- This Act may be called the Orissa Motor Vehicles Taxation (Second Amendment) Act, 1990. 2. Amendment Of Section 13 :- I n section 13 of the Orissa Motor Vehicles Taxation Act, 1975(Orissa Act 39 of 1975),- (i) in sub-section (1), for the word and figure "section 4", the words and figures "sections 4 and 4-A" and for the words "twice the quarterly tax", the words "twice the tax due" shall be substituted; and (ii) the Explanation appearing after sub-section (1-A) shall be deleted.

Act Metadata
  • Title: Orissa Motor Vehicles Taxation (Second Amendment) Act, 1990
  • Type: S
  • Subtype: Orissa
  • Act ID: 21446
  • Digitised on: 13 Aug 2025