Punjab Appropriation (No. 3) Act, 2015
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Punjab Appropriation (No. 3) Act, 2015 13 of 2015 [31 March 2015] CONTENTS 1. Short title. 2. Issue of Rs. 79313,86,67,000/- out of the consolidated Fund of the State of Punjab for financial year 2015-2016. 3. Appropriation. 4. Overriding effect of the Act. Punjab Appropriation (No. 3) Act, 2015 13 of 2015 [31 March 2015] AN ACT to authorize the payment and appropriation of certain sums from and out of the Consolidated Fund of the State of Punjab, for the services and purposes of the financial year ending on the thirty-first day of March, 2016. BE it enacted by the Legislature of the State of Punjab in the Sixty-sixth Year of the Republic of India as follows:- 1. Short title. :- This Act may be called the Punjab Appropriation (No.3) Act, 2015 2. Issue of Rs. 79313,86,67,000/- out of the consolidated Fund of the State of Punjab for financial year 2015-2016. :- From and Out of the Consolidation Fund of the State of Punjab, there may be paid and applied sums, not exceeding those specified in column 5 of the Schedule, appended to this Act, amounting in the aggregate to the sum of Rs. 79313,86,67,000/- ( Seventy nine thousand three hundred thirteen crore eighty six lacs and sixty seven thousand only) towards defraying several charges, which will come in the course of payment to be made during the financial year 2015- 2016, in respect of the services and purposes, specified in column 2 of the said Schedule. 3. Appropriation. :- The sums, authorized to be paid and applied from and out of the Consolidated Fund of the State of Punjab by this Act, shall be appropriated for the services and purposes, specified in the said Schedule in relation to the Financial Year ending on the thirty-first day of March, 2016. 4. Overriding effect of the Act. :- Notwithstanding anything contained in any other Act for the time bring in force, the provisions of this Act shall prevail. SCHEDULE Demand No. Services and Purposes Revenue/ Capital Sums not exceeding Grant made the Legislative Assembly Charged on the Consolidated Fund Tota 1 2 3 4 1 Agriculture and Forests Revenue 37560499000 1345000 37561844000 Capital 19773000 0 19773000 2 Animal Husbandry and Fisheries Revenue 4658343000 100000 4658443000 Capital 388528000 0 388528000 3 Co-operation Revenue 921109000 100000 921209000 Capital 6800000000 0 6800000000 4 Defence Services Welfare Revenue 366663000 10000 366673000 Capital 342160000 0 342160000 5 Education Revenue 89647525000 200960000 89848485000 Capital 2503121000 0 2503121000 6 Election Revenue 977251000 1502000 978753000 Capital 0 0 0 7 Excise and Taxation Revenue 1569998000 1700000 1571698000 Capital 0 0 0 8 Finance Revenue 73248558000 73248558000 73248558000 73248558000 1355020000 210983432000 212338452000 9 Food and Supplies Revenue 5703829000 325000 5704154000 Capital 490000 0 490000 10 General Administration Revenue 2243815000 83863000 2327678000 Capital 281100000 0 281100000 11 Health and Family Welfare Revenue 31295734000 11626000 31307360000 Capital 39883000 0 39883000 12 Home Affairs and Justice Revenue 54187787000 1264675000 55452462000 Capital 929246000 0 929246000 13 Industries Revenue 2467271000 0 2467271000 Capital 110042000 0 110042000 14 Information and Public Relations Revenue 667200000 0 667200000 Capital 20000000 0 20000000 15 Irrigation and Power Revenue 43098503000 0 43098503000 Capital 10755100000 0 10755100000 16 Labour and Employment Revenue 535770000 0 535770000 Capital 55000000 0 55000000 17 Local Government, Housing and Urban Development Revenue 8879906000 0 8879906000 Capital 703256000 0 703256000 18 Personnel and Administrative Reforms Revenue 98870000 73742000 172612000 Capital 11000000 0 11000000 19 Planning Revenue 592441000 150000 592591000 Capital 7136300000 0 7136300000 20 Programme Implementation Revenue 0 0 0 Capital 0 0 0 21 Public Works Revenue 10483310000 3200000 10486510000 Capital 19068500000 0 19068500000 22 Revenue and Rehabilitation Revenue 12609023000 5133000 12614156000 Capital 20000000 0 20000000 23 Rural Development and Panchayats Revenue 9878247000 0 9878247000 Capital 1251800000 0 1251800000 24 Science, Technology and Environment Revenue 64580000 0 64580000 Capital 100000 0 100000 25 Social Security and Women Welfare and Welfare of Scheduled Castes and Backward Classes Revenue 26105023000 810000 26105833000 Capital 1693932000 0 1693932000 26 State Legislature Revenue 348720000 11000000 359720000 Capital 0 0 0 27 Technical Education Industrial Training Revenue 2854440000 50000 2854490000 Capital 0 0 0 28 Tourism and Cultural Affairs Revenue 171665000 20000 171685000 Capital 1570000000 0 1570000000 29 Transport Revenue 3893805000 0 3893805000 Capital 70250000 0 70250000 30 Vigilance Revenue 437037000 3335000 440372000 Capital 0 0 0 Total : Revenue 425566922000 100665111000 526232033000 Capital 55923202000 210983432000 266906634000 Grand Total : 481490124000 311648543000 793138667000
Act Metadata
- Title: Punjab Appropriation (No. 3) Act, 2015
- Type: S
- Subtype: Punjab and Haryana
- Act ID: 21876
- Digitised on: 13 Aug 2025