Punjab Finance Act, 2005
Company : Sol Infotech Pvt. Ltd. Website : www.courtkutchehry.com Punjab Finance Act, 2005 7 of 2005 [29 June 2005] CONTENTS 1. Short Title, Extent And Commencement 2 . Amendment Of The Punjab Sales Tax Ordinance, 2000 (Ii Of 2000) Punjab Finance Act, 2005 7 of 2005 [29 June 2005] An Act to abolish levy of sales tax on certain services in the Province of the Punjab. Preamble.- Whereas it is expedient to abolish levy of sales tax on certain services in the Province of the Punjab; It is hereby enacted as follows:- 1. Short Title, Extent And Commencement :- (1) This Act may be called the Punjab Finance Act 2005. (2) It shall extent to whole of the Punjab. (3) It shall come into force on the first day of July 2005. 2. Amendment Of The Punjab Sales Tax Ordinance, 2000 (Ii Of 2000) :- In the said Ordinance, in the Schedule, the following amendments shall be made, namely- (i) in serial No.1,- (a) in the heading, the words and commas "marriage halls, lawns,", appearing between the words "hotels" and "clubs" shall be omitted; (b) the existing sub-serial (b) shall be omitted; and (c) the existing sub-serials (c) and (d) shall respectively be re- lettered as (b) and (c). (ii) the existing serials No.5 and 6 shall be omitted.
Act Metadata
- Title: Punjab Finance Act, 2005
- Type: S
- Subtype: Punjab and Haryana
- Act ID: 21963
- Digitised on: 13 Aug 2025