Sudipta Dhar Vs State Of Meghalaya

Meghalaya High Court 30 Jul 2019 Writ Petition (C) No. 43 Of 2017 (2019) 07 MEG CK 0029
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) No. 43 Of 2017

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

H.R. Nath, K.P. Bhattacharjee, D.K. Warjri

Acts Referred
  • Amended Assam Aided High And Higher Secondary Schools Employees Rules, 1965 - Rule 11
  • Constitution Of India, 1950 - Article 12, 30

Judgement Text

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Case Metadata
  • Citation: (2019) 07 MEG CK 0029
  • Coram: H.S. Thangkhiew, J
  • Bench: Single Bench
  • Advocates: H.R. Nath, K.P. Bhattacharjee, D.K. Warjri
Referenced Acts & Sections
  • Amended Assam Aided High And Higher Secondary Schools Employees Rules, 1965 - Rule 11
  • Constitution Of India, 1950 - Article 12, 30
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