Anand Babu Vs State Of Uttar Pradesh

Allahabad High Court 20 Nov 2019 Criminal Appeal No. 4229 Of 2018 (2019) 11 AHC CK 0073
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. 4229 Of 2018

Hon'ble Bench

Ram Krishna Gautam, J

Advocates

Sanjay Rajpoot

Final Decision

Dismissed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 207, 209, 374(2)
  • Dowry Prohibition Act, 1961 - Section 2, 4
  • Indian Penal Code, 1860 - Section 30, 304B, 304B(2)
  • Evidence Act, 1872 - Section 113B

Judgement Text

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Case Metadata
  • Citation: (2019) 11 AHC CK 0073
  • Coram: Ram Krishna Gautam, J
  • Bench: Single Bench
  • Advocates: Sanjay Rajpoot
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 207, 209, 374(2)
  • Dowry Prohibition Act, 1961 - Section 2, 4
  • Indian Penal Code, 1860 - Section 30, 304B, 304B(2)
  • Evidence Act, 1872 - Section 113B
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