Surajit Debbarma Vs Sonali Debbarma

Tripura High Court 23 Sep 2020 Matrimonial Appeal No. 06 Of 2015 (2020) 09 TP CK 0003
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Matrimonial Appeal No. 06 Of 2015

Hon'ble Bench

S. Talapatra, J; S.G. Chattopadhyay, J

Advocates

K.N. Bhattacharjee, A.S. Lodh, J. Majumder

Final Decision

Allowed

Acts Referred
  • Divorce Act, 1869 - Section 10, 10(1, 32)
  • Indian Penal Code, 1860 - Section 34, 494, 498(A)
  • Hindu Marriage Act, 1955 - Section 13, 13(1)(ia)
  • Special Marriage Act, 1954 - Section 27

Judgement Text

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Case Metadata
  • Citation: (2020) 09 TP CK 0003
  • Coram: S. Talapatra, J; S.G. Chattopadhyay, J
  • Bench: Division Bench
  • Advocates: K.N. Bhattacharjee, A.S. Lodh, J. Majumder
  • Result: Allowed
Referenced Acts & Sections
  • Divorce Act, 1869 - Section 10, 10(1, 32)
  • Indian Penal Code, 1860 - Section 34, 494, 498(A)
  • Hindu Marriage Act, 1955 - Section 13, 13(1)(ia)
  • Special Marriage Act, 1954 - Section 27
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