Prabha Vs Indore Development Authority & Anr

National Consumer Disputes Redressal Commission 10 Feb 2022 Revision Petition No. 2566 Of 2012 (2022) 02 NCDRC CK 0042
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 2566 Of 2012

Hon'ble Bench

Dinesh Singh, Presiding Member; Karuna Nand Bajpayee, Member

Advocates

Pawan Kumar Ray, Madhur Bhatnagar, Anil Kr. Sharma,

Final Decision

Dismissed

Acts Referred
  • Consumer Protection Act, 1986 - Section 21(b)

Judgement Text

Translate:
Supreme Court
State Election Commission Vs Shakti Singh Barthwal & Anr
28 Oct 2025
Supreme Court
Rajendra Bihari Lal And Another Vs State Of Uttar Pradesh And Others
17 Oct 2025
From The Blog
SC: Brother Can Sell Father’s House Even Without Share
Oct
31
2025

Story

SC: Brother Can Sell Father’s House Even Without Share
Read More
SC to Decide If Women Can Face POCSO Penetrative Assault
Oct
31
2025

Story

SC to Decide If Women Can Face POCSO Penetrative Assault
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Citation: (2022) 02 NCDRC CK 0042
  • Coram: Dinesh Singh, Presiding Member; Karuna Nand Bajpayee, Member
  • Bench: Division Bench
  • Advocates: Pawan Kumar Ray, Madhur Bhatnagar, Anil Kr. Sharma,
  • Result: Dismissed
Referenced Acts & Sections
  • Consumer Protection Act, 1986 - Section 21(b)
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.