Bommidi Rajesh Vs State Of Andhra Pradesh

Andhra Pradesh High Court - Amaravati 2 Nov 2023 Criminal Petition No. 8047 Of 2023 (2023) 11 AP CK 0004
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Petition No. 8047 Of 2023

Hon'ble Bench

K. Suresh Reddy, J

Advocates

P. Durga Prasad

Final Decision

Allowed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 437, 439

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2023) 11 AP CK 0004
  • Coram: K. Suresh Reddy, J
  • Bench: Single Bench
  • Advocates: P. Durga Prasad
  • Result: Allowed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 437, 439
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