Dr. Vijay Kumar Vs State Of Uttar Pradesh

National Green Tribunal Principal Bench, New Delhi 1 Nov 2023 Original Application No. 260 Of 2023 (2023) 11 NGT CK 0001
Bench: Full Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Original Application No. 260 Of 2023

Hon'ble Bench

Prakash Shrivastava, CP; Sudhir Agarwal, JM; Dr. A. Senthil Vel, EM

Final Decision

Dismissed

Acts Referred
  • Code of Civil Procedure, 1908 - Order 26 Rule 9, Order 26 Rule 10, Order 26 Rule 10A
  • National Green Tribunal Act, 2010 - Section 14, 14(1), 14(2), 15, 19(1)
  • Water (Prevention and Control of Pollution) Act, 1974 - Section 25, 26
  • Wildlife Protection Act, 1972 - Section 18, 26A

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 11 NGT CK 0001
  • Coram: Prakash Shrivastava, CP; Sudhir Agarwal, JM; Dr. A. Senthil Vel, EM
  • Bench: Full Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Code of Civil Procedure, 1908 - Order 26 Rule 9, Order 26 Rule 10, Order 26 Rule 10A
  • National Green Tribunal Act, 2010 - Section 14, 14(1), 14(2), 15, 19(1)
  • Water (Prevention and Control of Pollution) Act, 1974 - Section 25, 26
  • Wildlife Protection Act, 1972 - Section 18, 26A
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