This matter is at evidence stage. Mr. Vishwajeet Singh, Advocate, appears for Respondents No.1 and 2 and seeks time for filing Vakalatnama in
respect of Respondent No.2. It is informed that pleadings in respect of Respondent No.1 are complete and Issues have also been framed in these
matters. Petitioner has also filed its evidence affidavit. Mr. Vishwajeet Singh, Advocate, further states that he will file an appropriate Miscellaneous
Application seeking orders of Hon'ble Tribunal to permit him to file Vakalatnama and also Reply for Respondent No.2 at this point of time when the
matter has reached the stage of evidence. He may do so as per TDSAT Procedures, 2005. List the matter for Directions on 4th December, 2023.Â
