Gurram Lakshminarayanamma & Others Vs Namburi Nagavenakata Satya Indira Devi & Others

Andhra Pradesh High Court - Amaravati 16 Nov 2023 Appeal Suit No. 653 Of 2008 (2023) 11 AP CK 0008
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Appeal Suit No. 653 Of 2008

Hon'ble Bench

V.Gopala Krishna Rao, J

Advocates

Deepak Bhattacharjee, A V S Laxmi

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2023) 11 AP CK 0008
  • Coram: V.Gopala Krishna Rao, J
  • Bench: Single Bench
  • Advocates: Deepak Bhattacharjee, A V S Laxmi
  • Result: Dismissed
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