PRDT. Panidem Weavers Coop Productions Vs M/S.Gowra Subbaraya Setty & Sons Adoni

Andhra Pradesh High Court - Amaravati 16 Nov 2023 Appeal Suit No. 1120 Of 2001 (2023) 11 AP CK 0009
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Appeal Suit No. 1120 Of 2001

Hon'ble Bench

V.Gopala Krishna Rao, J

Advocates

M Prabhakara Rao, K Mohan

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 11 AP CK 0009
  • Coram: V.Gopala Krishna Rao, J
  • Bench: Single Bench
  • Advocates: M Prabhakara Rao, K Mohan
  • Result: Dismissed
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