Bonthu Durga Vasu & Others Vs State Of A.P. & Others

Andhra Pradesh High Court - Amaravati 16 Nov 2023 Criminal Petition No. 521 Of 2018 (2023) 11 AP CK 0010
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Petition No. 521 Of 2018

Hon'ble Bench

Tarlada Rajasekhar Rao, J

Advocates

S R Sanku, Kaviti Murali Krishna, P Durga Prasad

Final Decision

Dismissed

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 11 AP CK 0010
  • Coram: Tarlada Rajasekhar Rao, J
  • Bench: Single Bench
  • Advocates: S R Sanku, Kaviti Murali Krishna, P Durga Prasad
  • Result: Dismissed
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