Sagam Venkata Narayana Reddy Vs State Of Andhra Pradesh & Others

Andhra Pradesh High Court - Amaravati 16 Nov 2023 Criminal Petition No. 3575 Of 2015 (2023) 11 AP CK 0011
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Criminal Petition No. 3575 Of 2015

Hon'ble Bench

K. Suresh Reddy, J

Advocates

Sasanka Bhuvanagiri, Raja Bhogendra Nath S

Final Decision

Disposed Of

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2023) 11 AP CK 0011
  • Coram: K. Suresh Reddy, J
  • Bench: Single Bench
  • Advocates: Sasanka Bhuvanagiri, Raja Bhogendra Nath S
  • Result: Disposed Of
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