A. Chandra Mouli Vs State Of Telangana And 2 Others

High Court For The State Of Telangana:: At Hyderabad 17 Nov 2023 Writ Petition No. 16933 Of 2021 (2023) 11 TEL CK 0036
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition No. 16933 Of 2021

Hon'ble Bench

P.Madhavi Devi, J

Final Decision

Allowed

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 11 TEL CK 0036
  • Coram: P.Madhavi Devi, J
  • Bench: Single Bench
  • Result: Allowed
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