A Inna Reddy Vs J Syamala Rao,I.A.S & Others

Andhra Pradesh High Court - Amaravati 10 Nov 2023 Contempt Case No. 5270 Of 2023 (2023) 11 AP CK 0013
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Contempt Case No. 5270 Of 2023

Hon'ble Bench

Dr. K. Manmadha Rao, J

Advocates

N Bharat Babu

Final Decision

Disposed Of

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2023) 11 AP CK 0013
  • Coram: Dr. K. Manmadha Rao, J
  • Bench: Single Bench
  • Advocates: N Bharat Babu
  • Result: Disposed Of
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