M Suguna Devi Vs T Raikab Chand (Died) & Others

Andhra Pradesh High Court - Amaravati 10 Nov 2023 Civil Miscellaneous Appeal No. 1227 Of 2018 (2023) 11 AP CK 0015
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Civil Miscellaneous Appeal No. 1227 Of 2018

Hon'ble Bench

Dr. K. Manmadha Rao, J

Advocates

C Subodh, T Janardhan Rao

Final Decision

Disposed Of

Acts Referred
  • Code Of Civil Procedure, 1908 - Section 151
  • Code Of Civil Procedure, 1908 - Order 9, Rule 9

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2023) 11 AP CK 0015
  • Coram: Dr. K. Manmadha Rao, J
  • Bench: Single Bench
  • Advocates: C Subodh, T Janardhan Rao
  • Result: Disposed Of
Referenced Acts & Sections
  • Code Of Civil Procedure, 1908 - Section 151
  • Code Of Civil Procedure, 1908 - Order 9, Rule 9
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