Neelu Kumari & Ors Vs Om & Anr (Bajaj Alliance Gen Ins Co Ltd)

Delhi High Court 21 Nov 2023 First Appeal From Order No. 56 Of 2016, Civil Miscellaneous Application No. 11273 Of 2019 (2023) 11 DEL CK 0131
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal From Order No. 56 Of 2016, Civil Miscellaneous Application No. 11273 Of 2019

Hon'ble Bench

Dharmesh Sharma, J

Advocates

Anshuman Bal, Ashwarya K., Navneet Kumar

Final Decision

Dismissed

Acts Referred
  • Employees Compensation Act, 1923 - Section 2(1)(n), 30
  • Indian Penal Code, 1860 - Section 34, 302

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 11 DEL CK 0131
  • Coram: Dharmesh Sharma, J
  • Bench: Single Bench
  • Advocates: Anshuman Bal, Ashwarya K., Navneet Kumar
  • Result: Dismissed
Referenced Acts & Sections
  • Employees Compensation Act, 1923 - Section 2(1)(n), 30
  • Indian Penal Code, 1860 - Section 34, 302
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