Krishna Vs State Of Nct Of Delhi

Delhi High Court 21 Nov 2023 Criminal Writ Petition No. 1783 Of 2023 (2023) 11 DEL CK 0132
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Writ Petition No. 1783 Of 2023

Hon'ble Bench

Suresh Kumar Kait, J; Shalinder Kaur, J

Advocates

Anwesh Madhukar, Devesh Khanagwal, Sanjay Lao, Priyam Agarwal, Abhinav Krumar Arya, Shivesh Kaushik

Final Decision

Disposed Of

Acts Referred
  • Constitution of India, 1950 - Article 226
  • Indian Penal Code, 1860 - Section 363

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 11 DEL CK 0132
  • Coram: Suresh Kumar Kait, J; Shalinder Kaur, J
  • Bench: Division Bench
  • Advocates: Anwesh Madhukar, Devesh Khanagwal, Sanjay Lao, Priyam Agarwal, Abhinav Krumar Arya, Shivesh Kaushik
  • Result: Disposed Of
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 226
  • Indian Penal Code, 1860 - Section 363
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