Dhilipkumar S/O. Perumal Vs State

Madras High Court 21 Nov 2023 Criminal Original Petition No. 26426 Of 2023 (2023) 11 MAD CK 0132
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition No. 26426 Of 2023

Hon'ble Bench

C.V.Karthikeyan, J

Advocates

T.Saravanan, R.Kishore Kumar

Acts Referred
  • Indian Penal Code, 1860 - Section 229A, 376(2)(n)
  • Protection�Of�Children�From�Sexual�Offences�Act, 2012 - Section 5(1), 5(j)(ii), 6

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 11 MAD CK 0132
  • Coram: C.V.Karthikeyan, J
  • Bench: Single Bench
  • Advocates: T.Saravanan, R.Kishore Kumar
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 229A, 376(2)(n)
  • Protection�Of�Children�From�Sexual�Offences�Act, 2012 - Section 5(1), 5(j)(ii), 6
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