Kumaran Vs State

Madras High Court (Madurai Bench) 21 Nov 2023 Criminal Original Petition (MD) No. 20841 Of 2023 (2023) 11 MAD CK 0143
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition (MD) No. 20841 Of 2023

Hon'ble Bench

V. Sivagnanam, J

Advocates

C. Susikumar, R.M.S.Sethuraman

Acts Referred
  • Indian Penal Code, 1860 - Section 229A, 302

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 11 MAD CK 0143
  • Coram: V. Sivagnanam, J
  • Bench: Single Bench
  • Advocates: C. Susikumar, R.M.S.Sethuraman
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 229A, 302
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