Ashokkumar And Others Vs Inspector Of Police

Madras High Court (Madurai Bench) 20 Nov 2023 Criminal Original Petition (MD) No. 20820 Of 2023 (2023) 11 MAD CK 0147
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Original Petition (MD) No. 20820 Of 2023

Hon'ble Bench

V. Sivagnanam, J

Advocates

Anantha Murugan.S.M, R.M.S.Sethuraman

Acts Referred
  • Indian Penal Code, 1860 - Section 229A, 323, 438, 506(ii)

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2023) 11 MAD CK 0147
  • Coram: V. Sivagnanam, J
  • Bench: Single Bench
  • Advocates: Anantha Murugan.S.M, R.M.S.Sethuraman
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 229A, 323, 438, 506(ii)
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