Bina Roy A. Sangma Vs State Of Meghalaya & 3 Ors

Meghalaya High Court At Shillong 21 Nov 2023 Writ Petition (C) No. 50 Of 2023 (2023) 11 MEG CK 0046
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C) No. 50 Of 2023

Hon'ble Bench

H.S. Thangkhiew, J

Advocates

L.D. Sangma, T. Yangkyi, I. Lyngwa, R. Pahsyntiew, Philemon Nongbri, P.T. Sangma

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 11 MEG CK 0046
  • Coram: H.S. Thangkhiew, J
  • Bench: Single Bench
  • Advocates: L.D. Sangma, T. Yangkyi, I. Lyngwa, R. Pahsyntiew, Philemon Nongbri, P.T. Sangma
  • Result: Disposed Of
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