Iaineh Nongkhlaw Vs State Of Meghalaya & Ors

Meghalaya High Court At Shillong 21 Nov 2023 Writ Petition (C) No. 349 Of 2023 (2023) 11 MEG CK 0047
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C) No. 349 Of 2023

Hon'ble Bench

B. Bhattacharjee, J

Advocates

B. Khyriem, S. Sengupta, A.M. Pala

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2023) 11 MEG CK 0047
  • Coram: B. Bhattacharjee, J
  • Bench: Single Bench
  • Advocates: B. Khyriem, S. Sengupta, A.M. Pala
  • Result: Dismissed
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