Sai Suchen Vs State Of Meghalaya & 3 Ors

Meghalaya High Court At Shillong 21 Nov 2023 Criminal Appeal No. 19 Of 2023 (2023) 11 MEG CK 0049
Bench: Single Bench

Judgement Snapshot

Case Number

Criminal Appeal No. 19 Of 2023

Hon'ble Bench

B. Bhattacharjee, J

Advocates

A.P. Kharsahnoh, H. Kharmih

Judgement Text

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Case Metadata
  • Ck Citation: (2023) 11 MEG CK 0049
  • Coram: B. Bhattacharjee, J
  • Bench: Single Bench
  • Advocates: A.P. Kharsahnoh, H. Kharmih
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