A.M.J. Dayalraj Vs PARISH Priest Represented By Rev. Fr. A.S. Anthonyswamy St. Mary's Basilica Shivajinagar Bangalore - 560046 Rep By Their Gap Holder Ref. Fr. D. Deva Dass

Sl.No.,Details,Amount (Rs.)

1.,On 30.07.2011 through reply notice,585.00

2.,"On 02.02.2012 through Memo through

cheque No.686577",455.00

3.,"On 06.07.2012 through Memo through

cheque No.489323",390.00

,Total,1430.00

4.,"On 23.08.2012 through cheque

No.489325",65.00

Sl.No.,Details,Amount (Rs.)

1.,On 30.07.2011 through reply notice,585.00

2.,"On 02.02.2012 through Memo

through cheque No.686577",455.00

3.,"On 06.07.2012 through Memo

through cheque No.489323",390.00

,Total,1428.00

4.,"On 23.08.2012 through cheque

No.489325",65.00

ORDER,,

1. Appeal is dismissed;,,

2. Send the copy of this order along with trial Court records to the trial Court forthwith as the matter is pending since 2012.,,