Kutub Ali Vs Mst. Rousanara Begam

Tripura High Court- Agartala 4 Jan 2024 First Appeal 5 Of 2023 (2024) 01 TP CK 0003
Bench: Division Bench

Judgement Snapshot

Case Number

First Appeal 5 Of 2023

Hon'ble Bench

Arindam Lodh, J; S. Datta Purkayastha, J

Advocates

P.K. Dhar, J. Islam, M. Chakraborty

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 01 TP CK 0003
  • Coram: Arindam Lodh, J; S. Datta Purkayastha, J
  • Bench: Division Bench
  • Advocates: P.K. Dhar, J. Islam, M. Chakraborty
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