Rupak Nandi And 20 Ors.Vs State Of Tripura And 3 Ors.

Tripura High Court- Agartala 4 Jan 2024 Writ Petition (C) No. 806 Of 2023 (2024) 01 TP CK 0008
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) No. 806 Of 2023

Hon'ble Bench

S.D. Purkayastha, J

Advocates

P. Roy Barman, Kawsik Nath, K. Reang

Judgement Text

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