Aakashdeep @ Deepu Vs State Of Punjab

High Court Of Punjab And Haryana At Chandigarh 12 Jan 2024 Criminal Miscellaneous Petition (M) No. 36318 Of 2023 (O&M) (2024) 01 P&H CK 0016
Bench: Single Bench

Judgement Snapshot

Case Number

Criminal Miscellaneous Petition (M) No. 36318 Of 2023 (O&M)

Hon'ble Bench

Gurvinder Singh Gill, J

Advocates

Jashandeep Singh Sandhu, Sanish Girdhar

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 01 P&H CK 0016
  • Coram: Gurvinder Singh Gill, J
  • Bench: Single Bench
  • Advocates: Jashandeep Singh Sandhu, Sanish Girdhar
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