Gourikumar Vs Ramanunni

High Court Of Kerala 12 Jan 2024 Regular First Appeal No. 588 Of 2011 & C.O.No.20 of 2012 (2024) 01 KL CK 0102
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Regular First Appeal No. 588 Of 2011 & C.O.No.20 of 2012

Hon'ble Bench

Sathish Ninan, J

Advocates

V.K.Balachandran, Santheep Ankarath, Sumodh Madhavan Nair

Final Decision

Dismissed

Acts Referred
  • Indian Succession Act, 1925 - Section 25

Judgement Text

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