Abhijit Deb Sarkar Vs State Of Tripura

Tripura High Court- Agartala 12 Jan 2024 Anticipatory Bail 6 Of 2024 (2024) 01 TP CK 0016
Bench: Single Bench

Judgement Snapshot

Case Number

Anticipatory Bail 6 Of 2024

Hon'ble Bench

Arindam Lodh, J

Advocates

Piyali Chakraborty, S. Ghosh

Judgement Text

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