State Of Tripura Vs Manik Lal Das

Tripura High Court- Agartala 22 Jan 2024 Bail Application 29 Of 2023 (2024) 01 TP CK 0023
Bench: Single Bench

Judgement Snapshot

Case Number

Bail Application 29 Of 2023

Hon'ble Bench

Arindam Lodh, J

Advocates

Raju Datta, S. Chakraborty, S. Lodh

Judgement Text

Translate:
Uttarakhand HC
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Case Metadata
  • Ck Citation: (2024) 01 TP CK 0023
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: Raju Datta, S. Chakraborty, S. Lodh
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