General Manager Project. Vs Dilip Bhowmik & Ors.

Tripura High Court- Agartala 22 Jan 2024 Land Acquisition Appeal No. 36 Of 2023 (2024) 01 TP CK 0030
Bench: Single Bench

Judgement Snapshot

Case Number

Land Acquisition Appeal No. 36 Of 2023

Hon'ble Bench

S. D. Purkayastha, J

Advocates

U.K. Majumder, M. Saha

Judgement Text

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