Arju Prasad Chakraborty & 3 Ors Vs State Of Tripura & 4 Ors.

Tripura High Court- Agartala 22 Jan 2024 Writ Petition (C) 167, 168, 169, 173, 212, 230, 819, 851 Of 2022 (2024) 01 TP CK 0032
Bench: Single Bench

Judgement Snapshot

Case Number

Writ Petition (C) 167, 168, 169, 173, 212, 230, 819, 851 Of 2022

Hon'ble Bench

Arindam Lodh, J

Advocates

Somik Deb, P. Roy Barman, P. Chakraborty, Samarjit Bhattacharjee, M. Debbarma, A. Chakraborty

Judgement Text

Translate:
Uttarakhand HC
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Case Metadata
  • Ck Citation: (2024) 01 TP CK 0032
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: Somik Deb, P. Roy Barman, P. Chakraborty, Samarjit Bhattacharjee, M. Debbarma, A. Chakraborty
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