M/S Sri Puttappa Stone Crushers And M Sand Represented By Its Proprietrix Vs Ruthren P, Ifs Deputy Conservator Of Forests Mandya Sub-Division, Mandya District, Mandya � 571401 & Others

Karnataka High Court At Bengaluru 23 Jan 2024 Civil Contempt Petition No. 1210 Of 2023 (2024) 01 KAR CK 0042
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Civil Contempt Petition No. 1210 Of 2023

Hon'ble Bench

Prasanna B. Varale, CJ; Krishna S Dixit, J

Advocates

Lakamapurmath Chidanandayya, S S Mahendra

Final Decision

Disposed Of

Judgement Text

Translate:

Prasanna B. Varale, CJ

The affidavit dated 22.01.2024 filed on behalf of Senior Geologist- Respondent-accused No.3 under the caption ‘Compliance Affidavit’

indicates substantial and clear compliance of the order passed by learned Single Judge dated 11.08.2023. As such, the complaint of contempt is

disposed off. Notice discharged.

From The Blog
Supreme Court: SC Certificate Can Be Issued Based on Mother’s Caste, Not Non-SC Father
Dec
10
2025

Court News

Supreme Court: SC Certificate Can Be Issued Based on Mother’s Caste, Not Non-SC Father
Read More
Goa Nightclub Fire Exposes Illegal Operations: Luthra Brothers Face Culpable Homicide Charges
Dec
10
2025

Court News

Goa Nightclub Fire Exposes Illegal Operations: Luthra Brothers Face Culpable Homicide Charges
Read More