Hastimal Vs State Of Rajasthan

Rajasthan High Court 22 Jan 2024 Criminal Miscellaneous Bail Application No. 105 Of 2024 (2024) 01 RAJ CK 0113
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Miscellaneous Bail Application No. 105 Of 2024

Hon'ble Bench

Farjand Ali, J

Advocates

Rakesh Godara, Abhishek Purohit

Final Decision

Allowed

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 439
  • Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 37

Judgement Text

Translate:

S.No.,Particulars of the Case,

1,FIR Number,802/2023

2,Concerned Police Station,Kotwali Nagaur

3,District,Nagaur

4,Offences alleged in the FIR,8/15 of the NDPS Act

5,"Offences added, if any",--

6,Date of passing of impugned order,03.01.2024

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Case Metadata
  • Ck Citation: (2024) 01 RAJ CK 0113
  • Coram: Farjand Ali, J
  • Bench: Single Bench
  • Advocates: Rakesh Godara, Abhishek Purohit
  • Result: Allowed
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 439
  • Narcotic Drugs And Psychotropic Substances Act, 1985 - Section 37
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