Sandeep Kumar Vs Union Of India Through Secretary Ministry Of Housing & Urban Affairs, Nirman Bhawan, New Delhi-110011. & Ors.

Central Administrative Tribunal Principal Bench, New Delhi 24 Jan 2024 Original Application No. 1863 Of 2023 (2024) 01 CAT CK 0038
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Original Application No. 1863 Of 2023

Hon'ble Bench

Dr. Anand S. Khati, Member (A)

Advocates

R. S. Rana

Final Decision

Dismissed

Judgement Text

Translate:

Dr. Anand S. Khati, Member (A)

1. At the outset, the applicant who appears in person seeks permission of this Tribunal to withdraw the present Original Application.

2. Permission is granted. Accordingly, the OA is dismissed as withdrawn. No costs.

Supreme Court
Jothi @ Nagajothi Vs State, Rep. By The Inspector Of Police
11 Dec 2025
Sikkim HC
Sikkim State Cooperative Supply And Marketing Federation Limited Vs Deputy Commissioner Of Income-tax, Circle 3(2), Gangtok
10 Dec 2025
From The Blog
Rajasthan High Court Raps Axis Bank for Encashing FD Without Court Permission, Orders Refund
Dec
12
2025

Court News

Rajasthan High Court Raps Axis Bank for Encashing FD Without Court Permission, Orders Refund
Read More
FEMA Compliance for NRI Family Trusts: Legal Clarity on Corpus, Beneficiaries, and Repatriation
Dec
12
2025

Court News

FEMA Compliance for NRI Family Trusts: Legal Clarity on Corpus, Beneficiaries, and Repatriation
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Ck Citation: (2024) 01 CAT CK 0038
  • Coram: Dr. Anand S. Khati, Member (A)
  • Bench: Single Bench
  • Advocates: R. S. Rana
  • Result: Dismissed
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.