Mr. Shine P.Sasidhar, Advocate Vs Kerala State Road Transport Corporation

Competition Commission Of India 22 Jan 2024 Case No. 38 Of 2022 (2024) 01 CCI CK 0003
Bench: Full Bench
Acts Referenced

Judgement Snapshot

Case Number

Case No. 38 Of 2022

Hon'ble Bench

Ravneet Kaur, Chairperson; Anil Agrawal, Member; Sweta Kakkad, Member

Acts Referred
  • Competition Act, 2002 - Section 4, 19(1)(a), 26(2), 33
  • Motor Vehicles Act, 1988 - Section 67(1), 67(2), 100(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2024) 01 CCI CK 0003
  • Coram: Ravneet Kaur, Chairperson; Anil Agrawal, Member; Sweta Kakkad, Member
  • Bench: Full Bench
Referenced Acts & Sections
  • Competition Act, 2002 - Section 4, 19(1)(a), 26(2), 33
  • Motor Vehicles Act, 1988 - Section 67(1), 67(2), 100(2)
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